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State of Meghalaya - Section

Section 1 in The Meghalaya Maintenance Of Public Under (Autonomous Districts) Act

1. Short title, extent and commencement

(1)This Act may be called the Meghalaya Maintenance of Public Order (Autonomous District) Act,.
(2)It shall extend to all the Autonomous Districts specified in Part II of the table appended to paragraph 20 of the Sixth Schedule to the Constitution;
(3)It shall come into force at once.