Andhra Pradesh High Court - Amravati
Mannam Ashok Kumar vs The State Of Andhra Pradesh on 15 September, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No:W.P.No.29856 OF 2022
PROCEEDING SHEET
SL. DATE ORDER OFFICE
NO. NOTE
RNT,J
1.15.09.2022 No representation from the side of the petitioner.
List next week.
________ RNT,J Scs