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Andhra Pradesh High Court - Amravati

Mannam Ashok Kumar vs The State Of Andhra Pradesh on 15 September, 2022

       HIGH COURT OF ANDHRA PRADESH

           MAIN CASE No:W.P.No.29856 OF 2022

                      PROCEEDING SHEET

SL.     DATE                                 ORDER                  OFFICE
NO.                                                                  NOTE
                   RNT,J
1.

15.09.2022 No representation from the side of the petitioner.

List next week.

________ RNT,J Scs