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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 84(1)(a) in Arunachal Pradesh (Land Settlement and Records) Act, 2000

(a)in the case of first appeal, after the expiry of thirty days from the date of the order appealed against; and