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Union of India - Section

Section 31 in The Companies (Amendment) Act, 2000

31. Amendment of section 75.- In section 75 of the principal Act, in sub- section (4),-(a) for the words" five hundred rupees", the words" five thousand rupees" shall be substituted;

(b)in the proviso, for the words" five thousand rupees", the words" fifty thousand rupees" shall be substituted.