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State of West Bengal - Section

Section 322 in West Bengal Municipal Corporation Act, 2006

322. Power of Commissioner to inspect places and to take measures to prevent spread of dangerous disease.

- The Commissioner or any person authorised by him in this behalf may, at any time by day or by night without notice or after giving such notice as may, in the circumstances appear to him to be reasonable, inspect any place in which any dangerous disease is reported or suspected to exist and take such measures as he may think fit to prevent the spread of such disease beyond such place and shall forthwith submit a report to the State Government to this effect.