Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 29 in The Companies (Second Amendment) Act, 2002 29. Amendment of sections 235 and 236.- In sections 235 and 236 of the principal Act, for the words'' Company Law Board'', wherever they occur, the word'' Tribunal'' shall be substituted.
