Delhi High Court - Orders
Arkay Energy (Rameswaram) Ltd vs Gail India Limited on 4 October, 2023
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 278/2023
ARKAY ENERGY (RAMESWARAM) LTD
..... Petitioner
Through: Mr.Rajshekhar Rao, Sr Advocate with
Mr.Shiva Krishnamurti and Mr.Rohan
Dewan, Advocates.
versus
GAIL INDIA LIMITED
..... Respondent
Through: Mr.N.L.Ganapathi, Advocate.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 04.10.2023 List again on 17.10.2023 in first ten cases of advance list after petition under Section 11 of the Arbitration and Conciliation Act, 1996.
YOGESH KHANNA, J.
OCTOBER 04, 2023 M This is a digitally signed order.
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