Himachal Pradesh High Court
Ranbeer Singh vs . State Of H.P. & Ors. on 24 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Ranbeer Singh vs. State of H.P. & ors.
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CWP No. 4015/202224.6.2022 Present: Mr. Hirdaya Ram, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Singh Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Mr. Bhupinder Thakur & Mr. Yudhvir Singh Thakur, Dy.A.Gs., for respondents No. 1 to 7.
CWP No. 4015/2022Notice.
r Mr. Bhupinder Thakur, learned Deputy Advocate General, appears and accepts service of notice on behalf of respondents No. 1 to 7. Issue dasti notice to respondents No.8 and 9, returnable for 1.7.2022, on taking steps during the course of the day.
CMP No. 7949/2022Heard. Joining of private respondent No.8 shall be subject to further orders/final order that may be passed by the Court. The application stands disposed of.
Copy dasti.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 24.6.2022 (pankaj) ::: Downloaded on - 25/06/2022 20:03:23 :::CIS