Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 10 in The Assam Administrative Tribunal Regulations, 1977 10. Signing of memorandum of appeal. - The appellant himself shall sign or put his thumb impression on the memorandum of appeal.Copies
