Himachal Pradesh High Court
Partap Chauhan vs . Himfed on 28 June, 2022
Bench: Sabina, Satyen Vaidya
Partap Chauhan vs. HIMFED CWPOA No.5882 of 2020 .
28.06.2022 Present: Mr. Vikas Chauhan, Advocate, for the petitioner.
Mr. Vijay Thakur, Advocate, for the respondent.
Learned counsel for the petitioner has submitted that the order passed by this Court has been duly complied.
Hence, no further directions are required to be passed.
( Sabina )
Judge
( Satyen Vaidya )
June 28, 2022 (KS) Judge
::: Downloaded on - 29/06/2022 20:04:51 :::CIS