Section 24(4) in The Meghalaya School Education Act, 1981
(4)If the managing committee fails to comply with any direction given under sub-section (3), the Director may after considering the explanation or report, if any, given or made by the managing committee, take such action as he may think fit including-(a)stoppage of aid,(b)withdrawal of recognition, or(c)except in the case of a minority school, taking over of the management under Section 20 ;
