Section 15 in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999
15. Consequence of failure to join the assignment.
- Failure on the part of a candidate to join the post offered to him/her by the date specified in the order of his/her appointment in the absence of any extension such date by the appointing authority, shall result in the forfeiture of his/her claim for such appointment.
