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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Tripura - Subsection

Section 54(2)(a) in The Tripura Co-operative Societies Act, 1974

(a)guarantee the payment of the principal or debentures issued by a society, or of interest thereon, or both, or the repayment of the share capital of a society to its members or the payment of the dividends thereon at such rates as may be specified by the Government;