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[Cites 0, Cited by 0] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(4) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(4)Scheduled banks storing agricultural produce pledged with them by producer or a licencee to whom money has been advanced against the security of such agricultural produce shall be exempted from taking licence in respect of storage business.