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State of Rajasthan - Section

Section 58 in Rajasthan Registration Rules, 1955

58. Erasures prohibited.

- No erasures shall be made with an ink erasure, knife or by any other means in any register book, but mistakes shall be corrected when necessary with the pen. All interlineations and corrections in the register books shall be made in red ink. Corrections shall be made by drawing the pen through the words wrongly copied and rewriting them.Indexes