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Union of India - Section

Section 28 in The Armed Forces Tribunal (Practice) Rules, 2009

28. Form of Notice.

—Notice to show cause regarding admission shall be in Form No. 8. and the notice ordered after admission shall be in Form No. 9. ___________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.