Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Shradha Devi Pandey vs The State Of Madhya Pradesh on 8 September, 2022

Author: Maninder S Bhatti

Bench: Maninder S Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 12049 of 2022 (ANKIT KUMAR DUBEY Vs THE STATE OF MADHYA PRADESH AND OTHERS) WP/12549/2022, WP/12805/2022, WP/12817/2022, WP/12835/2022, WP/12850/2022, WP/12873/2022, WP/12969/2022, WP/12971/2022, WP/13901/2022, WP/14183/2022, WP/14476/2022, WP/14546/2022, WP/14825/2022, WP/14967/2022, WP/16157/2022 Dated : 08-09-2022 List these cases along with W.P. No.11972/2022.

(MANINDER S BHATTI) JUDGE Shub Signature Not Verified Signed by: SHUBHAM THAKKER Signing time: 9/9/2022 4:31:21 PM