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Union of India - Section

Section 17 in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973

17. Minutes of meetings

.-The proceedings of each meeting of an Advisory Committee or the Central Advisory Committee shall be circulated to all members present in India, as soon as possible after the meeting, shall be read out and confirmed at the next meeting of the Committee, shall be signed by the Chairman or the Vice-Chairman presiding, as the case may be, and shall thereafter be recorded in a minute book, which shall be kept for permanent record.