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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(3)(v) in The Jharkhand Fiscal Responsibility and Budget Management Act, 2007

(v)the strategic priorities of the State Government in the Fiscal area for the current financial year in form of a Fiscal Policy Strategy; and