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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(3) in The West Bengal Board Of Secondary Education Act, 1963.

(3)No person employed in an establishment shall be required or permitted to work in such establishment for more than [five hours and a half] [Substituted for "the works six hours" by West Bengal Shops and Establishments (Amendment) Act, 1988 (Act 23 of 1988).] in any one day unless he has been allowed an interval for rest of at least one hour during that day.