Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Manipur - Subsection

Section 40(2)(b) in The Manipur Panchayati Raj Act, 1994

(b)a lighting rate, where arrangement for lighting of public streets and places is made by the Gram Panchayat within its jurisdiction; and