Madhya Pradesh High Court
Vijay Khede vs Kisan Kalyan Evam Krishi Vikas ... on 9 August, 2018
1 WP-8983-2018 The High Court Of Madhya Pradesh WP-8983-2018 (VIJAY KHEDE Vs KISAN KALYAN EVAM KRISHI VIKAS DEPARTMENT) 3 Indore, Dated : 09-08-2018 Parties through their counsel. Six weeks' time as prayed for and is granted to State counsel to file reply.
List after six weeks, as prayed for.
(ROHIT ARYA) JUDGE kafeel Digitally signed by Kafeel Ahmed Ansari Date: 2018.08.10 17:40:59 +05'30'