Allahabad High Court
Nizamuddin vs Civil Judge (J.D.) Shahganj Amroha ... on 1 November, 2019
Author: Manoj Kumar Gupta
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- MATTERS UNDER ARTICLE 227 No. - 7904 of 2019 Petitioner :- Nizamuddin Respondent :- Civil Judge (J.D.) Shahganj Amroha (J.P. Nagar) And Another Counsel for Petitioner :- Surendra Prasad Mishra,Manish Tripathi Hon'ble Manoj Kumar Gupta,J.
Prayer made in the instant petition is for issuing direction to the trial court to decide O.S. No. 82 of 2017,within short span of time.
The petitioner is defendant in the suit. It is pointed out that the matter is being posted for filing of written statement and settlement of issues.
Having regard to the facts of the case and submissions made, the instant petition is disposed of with direction to the trial court to decide the suit expeditiously, by fixing short dates and without granting unnecessary adjournments.
(Manoj Kumar Gupta, J.) Order Date :- 1.11.2019 Jaideep/-