Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Tamilnadu - Subsection Section 50(c) in Tamil Nadu Hackney Carriage Act, 1911 (c)the inspection of the premises on which any such carriages, horses, bullocks or other animals, harness and other things are kept;
