Delhi High Court - Orders
Nj Construction Through Its Sole ... vs Ayursundra Helathcare Pvt. ... on 13 March, 2020
Author: Jyoti Singh
Bench: Jyoti Singh
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 98/2020
NJ CONSTRUCTION THROUGH ITS SOLE
PROPRIETOR ..... Petitioner
Through Mr. Anshum Jain and Mr. Amol
Sinha, Advocates.
versus
AYURSUNDRA HELATHCARE PVT. LTD.THROUGH ITS
MANAGING DIRECTOR ..... Respondent
Through None.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 13.03.2020 I.A. No. 3418/2020 (Exemption) Allowed, subject to all just exceptions. Application is disposed of. O.M.P.(MISC.)(COMM.) 98/2020 On the petitioner taking requisite steps, issue notice to the respondent by all permissible modes, returnable on 24.04.2020.
JYOTI SINGH, J MARCH 13, 2020 'yo'/