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[Cites 0, Cited by 0] [Section 987] [Entire Act]

Bengal Presidency - Subsection

Section 987(n) in Police Regulations, Bengal , 1943

(n)When ordnance stores including wooden cases are returned by the Police Department to the Arsenal, original credits for the same with the deduction, of 10 per cent, on the total value are afforded by the Military Audit officer concerned to the respective Accounts officers of the consignors.