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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Sikkim - Subsection

Section 29(6) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(6)The road reserve referred to in sub-sections (4) and (5) shall be under the administrative control of Forest Department as if it were a forest constituted under this Act.