Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Bihar - Subsection Section 16(d) in Bihar Police Driver Cadre Rules, 2017 (d)Only those Sub-Inspector of Police (Transport) will be promoted to the rank of Inspector of Police (Transport) whose Service Period of 30 years is completed.
