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Allahabad High Court

Hem Singh & Another vs State Of U.P. on 5 August, 2010

Author: Amar Saran

Bench: Amar Saran

Court No. - 46

Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 1124 of 2010

Petitioner :- Hem Singh & Another
Respondent :- State Of U.P.
Petitioner Counsel :- Apul Misra,P.N. Misra
Respondent Counsel :- Govt. Advocate,Ram Babu Sharma

Hon'ble Amar Saran,J.

Hon'ble Shri Kant Tripathi,J.

Lower court record has not been received in the office. Office is directed to issue reminder through fax within three days for sending the lower court record.

List in the week commencing 30th August 2010 for hearing on bail prayer. Order Date :- 5.8.2010 RKSh