Allahabad High Court
Hem Singh & Another vs State Of U.P. on 5 August, 2010
Author: Amar Saran
Bench: Amar Saran
Court No. - 46 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 1124 of 2010 Petitioner :- Hem Singh & Another Respondent :- State Of U.P. Petitioner Counsel :- Apul Misra,P.N. Misra Respondent Counsel :- Govt. Advocate,Ram Babu Sharma Hon'ble Amar Saran,J.
Hon'ble Shri Kant Tripathi,J.
Lower court record has not been received in the office. Office is directed to issue reminder through fax within three days for sending the lower court record.
List in the week commencing 30th August 2010 for hearing on bail prayer. Order Date :- 5.8.2010 RKSh