Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Meghalaya - Subsection

Section 77(iv) in The Meghalaya Co-operative Societies Rules

(iv)"D" Class - Societies which fail to show any activity, have forfeited the confidence of creditors where the overdues are more than 50 per cent and they do not show any chance of improvement to class "C" within 2 years of such classification but where should be considered for liquidation.