Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 79] [Entire Act] Union of India - Section Section 17 in The Representation Of The People Act, 1950 17. No person to be registered in more than one constituency.— No person shall be entitled to be registered in the electoral roll for more than one constituency.
