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State of Odisha - Section

Section 11 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

11. Enquiry to be expeditious.

- The enquiry should be conducted summarily and as expeditiously as possible, in no case should it be prolonged beyond a week from the date of receipt of the application for enquiry. The enquiring officer should carefully enquire into the particulars mentioned in Columns 1,2,3 (a) and (b) of the reverse of the application. He should specifically indicate under Column 3 (c) of the reverse of the application whether the conditions mentioned in sub-paragraph (5) of paragraph 1 are satisfied and whether the applicant is a member of a co-operative society dealing with supply of chemical fertilizers on credit in furnishing the recommendation under Column 4, only such amount as is considered sufficient to cover the cost of the fertilizers recommended should be mentioned and the type and quantity of each type of fertilizers should also be specified. The loan application should be returned in original to the officer who forwarded it for enquiry.