Section 364 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)
364.
Any two electors, or any two members of a Public Association body entitled to vote may, after the notice of election is issued, nominate as a candidate any person by sending to, or delivering at, the University Office a nomination paper before 4 o' clock afternoon, 21 clear days before the date of election.
