National Consumer Disputes Redressal
M/S. Cyber Information System Pvt. Ltd. vs The Manager, National Insurance Co. ... on 9 January, 2023
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI FIRST APPEAL NO. 11 OF 2012 (Against the Order dated 20/08/2010 in Complaint No. 165/2008 of the State Commission Maharashtra) 1. M/S. CYBER INFORMATION SYSTEM PVT. LTD. Thro's its Director, Mr. Nandkumar Laxman Sonavane, Having it's Office at: Siddhivinayak Sankul, Gr. Floor, Shop No. 1&2, Basement, Station Road, Kalyan (W)-421301 Dist. THane Maharashtra State ...........Appellant(s) Versus 1. THE MANAGER, NATIONAL INSURANCE CO. LTD. Divisional Office at Kalyan, Jasraj Commercial Complex, 2nd Floor, Valli peer Road, Kalyan (W)-421301 Dist. Thane Maharashtra State ...........Respondent(s)
BEFORE: HON'BLE MRS. JUSTICE DEEPA SHARMA,PRESIDING MEMBER
For the Appellant : For the Respondent : Mr. Yogesh Malhotra, Advocate and
Mr. Sushant Kishore, Advocate
Dated : 09 Jan 2023 ORDER
None present for the Appellant. It appears from the ordersheets that the Appellant is not attending the proceedings since long. None was present for the Appellant on 05.11.2019, 23.06.2020, 30.12.2021, 20.05.2022 and 13.10.2022. It seems that the Appellant is not interested in pursuing the Appeal.
The Appeal stands dismissed in default.
......................J DEEPA SHARMA PRESIDING MEMBER