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[Cites 0, Cited by 0] [Section 19F(1)] [Section 19F] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 19F(1)(c) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012

(c)are not promoted or sponsored by or related to an industrial group whose group turnover exceeds three hundred crore rupees; and