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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(4) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(4)Depending upon the nature of sub-facilities offered, such Inpatient based Facilities mentioned in sub-rule (2) shall be further classified into following mutually exclusive sub-categories which include: (i) Infertility Clinic; (ii) Dialysis Centre; (iii) Medical Termination of Pregnancy (MTP) clinic; (iv) any such other Day care centre as may be notified; (v) Maternity Home; (vi) Nursing Home/Hospital/Sanatorium; or (vii) Any such other IPD based service centre as may be notified.