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Supreme Court - Daily Orders

Mehak Puri vs Varun Verma on 14 November, 2014

Bench: Madan B. Lokur, R. Banumathi

     ITEM NO.20                              COURT NO.10                 SECTION IIB

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                   No(s).    8516/2014

     (Arising out of impugned final judgment and order dated 05/09/2014
     in CRLM No. 39545/2013 passed by the High Court Of Punjab & Haryana
     at Chandigarh)

     MEHAK PURI                                                          Petitioner(s)

                                                    VERSUS

     VARUN VERMA AND ORS                                                 Respondent(s)

     (with interim relief and office report)


     Date : 14/11/2014 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE MADAN B. LOKUR
                             HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)                 Mr. Sanjay Sarin, Adv.
                                       Ms. Gagan Deep Kaur, Adv.
                                       Mr. Dinkar Kalra,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Special leave petition is dismissed.




                         (PARDEEP KUMAR)                          (JASWINDER KAUR)
                           AR-cum-PS                                COURT MASTER




Signature Not Verified

Digitally signed by
Pardeep Kumar
Date: 2014.11.14
17:29:11 SAST
Reason: