Supreme Court - Daily Orders
Mehak Puri vs Varun Verma on 14 November, 2014
Bench: Madan B. Lokur, R. Banumathi
ITEM NO.20 COURT NO.10 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 8516/2014
(Arising out of impugned final judgment and order dated 05/09/2014
in CRLM No. 39545/2013 passed by the High Court Of Punjab & Haryana
at Chandigarh)
MEHAK PURI Petitioner(s)
VERSUS
VARUN VERMA AND ORS Respondent(s)
(with interim relief and office report)
Date : 14/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Sanjay Sarin, Adv.
Ms. Gagan Deep Kaur, Adv.
Mr. Dinkar Kalra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Special leave petition is dismissed.
(PARDEEP KUMAR) (JASWINDER KAUR)
AR-cum-PS COURT MASTER
Signature Not Verified
Digitally signed by
Pardeep Kumar
Date: 2014.11.14
17:29:11 SAST
Reason: