Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22B] [Entire Act]

State of Rajasthan - Subsection

Section 22B(4) in Rajasthan Rent Control Act, 2001

(4)The Rent Authority after receiving such information about tenancy agreement shall make entry of particulars of the agreement in a Register maintained for that purpose containing particulars as per Schedule-D and provide a registration number to the parties.