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State of Punjab - Section

Section 695 in Punjab Jail Manual, 1996

695. Maintenance of certain prisoner from private sources.

- A civil prisoner or an unconvicted criminal prisoner shall be permitted to maintain himself, and to purchase, or receive from private sources at proper hours, food, clothing, bedding or other necessaries but subject to examination and to such rules as may be approved by the Inspector-General. [Section 31 of Act IX of 1894]