Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 26 in Code of Comunidades of 1961 26. Arrange for the coercive collection, in accordance with the terms of Title V, of the Comunidades dues, acting as judge in the respective proceedings;
