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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(xxix) in Sri Balaji University, Pune Act, 2019

(xxix)to co-operate with any other university in and outside the country, authority or any public or private body having in view of the promotion of purposes and objects similar to those of the University for such purposes as may be agreed upon, on such terms and conditions as may, from time to time, be specified ;