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[Cites 0, Cited by 0] [Section 121] [Entire Act]

State of Uttar Pradesh - Subsection

Section 121(iii) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(iii)income on which any tax has previously been imposed by any other Zila Panchayat under clause (a) sub-section (1) of Section 119,