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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in Tamil Nadu Tax on Consumption or Sale of Electricity Rules, 2003

(2)The application under sub-rule (1) shall be submitted by the person within seven days from the date of purchase or procurement of such plant or seven days before the expiry of the certificate of registration.Provided that in the case of an existing plant, such application shall be submitted within seven days from the 16th June, 2003.