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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(1) in Bihar Police Driver Cadre Rules, 2017

(1)The provisions laid down in relevant Rules and Appendix-88 of Bihar Police Manual, 1978 regarding examination for recruitment and appointment/ posting of the Driver Constables, the orders/circulars /notification/instructions issued earlier in this regard are hereby repealed.