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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Bombay Presidency - Subsection

Section 49(5) in The Bombay University Act, 1974

(5)When any such recommendation is passed by the Senate, the Registrar shall submit the opinion and all proceedings, if any, of the Senate and the Academic and Executive Councils relating thereto, to the State Government, which shall after such further inquiry as it thinks necessary, make such order as it decides.