Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act] Union of India - Subsection Section 80(2)(b) in The Food Safety And Standards Act, 2006 (b)had previously been informed in writing by the relevant authority that publication of such an advertisement would constitute an offence; or