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State of Maharashtra - Section

Section 13 in The Maharashtra Electricity Regulatory Commission (Recruitment and Conditions of Service of Employees) Regulations, 2007

13.

Except as provided in these Regulations, the Commission shall advertise for the vacancies to be filled in on a regular basis and shall notify the same to the Employment Exchanges wherever required:Provided that the vacancies to be filled in by deputation shall be circulated to any Government departments and public sector undertakings.Minimum educational qualification