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[Cites 0, Cited by 0] [Section 264(1)] [Section 264] [Entire Act]

State of Tamilnadu - Subsection

Section 264(1)(a) in Chennai City Municipal Corporation Act, 1919

(a)any pool, ditch, tank, well, pond, bog, swamp, quarry-hole, drain, cess pool, pit, water-course, or any collection of water, or