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[Cites 0, Cited by 1] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(2) in Presidency University Act, 2010

(2)Appointment to the post of Distinguished Professors or Chair Professors or Adjunct Professors shall be made on the basis of recommendation of a Search Committee comprising three eminent educationists in the relevant discipline, constituted for this purpose by the Executive Council.