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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(i) in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967

(i)[ Leases of lands granted under "Grow More Food and Fodder Campaign or for any other specific purpose, if their term has expired or the same have not been wholly cultivated or put to use to full extent for the specific purpose for which they were granted. [Substituted with retrospective effect (18-12-1967) vide Rajasthan Government Gazette IV-C Extraordinary, dated 9-8-1968, page 406.]